LexCHALLA KODANDA RAM,G.CHANDRAIAH
936 recorded High Court judgment(s) · 2004–2016
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 935 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| DISMISSED | 501 |
| DISMISSED NO COSTS | 155 |
| DISPOSED OF NO COSTS | 83 |
| ALLOWED NO COSTS | 55 |
| ANSWERED | 52 |
| CLOSED NO COSTS | 26 |
| ORDERED | 17 |
| WITHDRAWN | 17 |
Recent judgments
- Commissionr of Customs v. M/s Hundai Motor India Engineering (P) Ltd., — Telangana High Court (2016-11-04)
- M.A.Azeem, v. Sri. Bhupathi, — Telangana High Court (2015-12-11)
- Md. Afzal Nawab, v. Sri P. Srinivasa Rao, — Telangana High Court (2015-11-13)
- M/s. Origin Foods Limited, v. State of Andhra Pradesh, — Telangana High Court (2015-10-30)
- M/s Sri Shiva Sai Teleservices, v. Commercial Tax Officer, — Telangana High Court (2015-10-30)
- M/s. Emerson Network Power (India) Private Limited, v. The State of Telangana, — Telangana High Court (2015-10-30)
- M/s. Sri Sai Anusha Agencies, v. Commercial Tax Officer, Rajahmundry Circle, — Telangana High Court (2015-10-30)
- M/s.Maheshwari Brothers v. Commissioner of Customs — Telangana High Court (2015-10-29)
- The Commissioner of Income-tax-VI v. Sushen Oil AND Foods — Telangana High Court (2015-10-29)
- The Commissioner of Income Tax VI v. Sushen Oil AND Foods — Telangana High Court (2015-10-29)