LexCHALLA KODANDA RAM
15,512 recorded High Court judgment(s) · 2004–2021
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 15493 |
| Andhra Pradesh High Court | 19 |
Disposal nature
| DISPOSED OF NO COSTS | 6715 |
| CLOSED NO COSTS | 2292 |
| ALLOWED NO COSTS | 1855 |
| WITHDRAWN | 1628 |
| DISMISSED NO COSTS | 736 |
| ORDERED | 734 |
| DISMISSED AS INFRUCTUOUS | 634 |
| DISMISSED | 452 |
Recent judgments
- P. Anjanamma, P. Anjalamma v. Union of India — Telangana High Court (2021-09-14)
- Mrs. Vimal Vasant Karwande, And 6 Others v. Vishnuvardhan Reddy, And 3 Others — Telangana High Court (2021-07-30)
- M/s. Sri Avantika Contractors (I) Ltd v. M/s. National Buildings Construction Corporation Limited — Telangana High Court (2021-07-30)
- Koleti Srilekha v. Koteli Sharath Kumar — Telangana High Court (2021-07-30)
- Akkireddy Veera Reddy ( Died) v. M. Siddaiah since deceased his LRs 2-12 — Telangana High Court (2021-07-30)
- Mrs. Vimal Vasant Karwande v. Vishnuvardhan Reddy — Telangana High Court (2021-07-30)
- K. PRATAP REDDY v. NARAM BHOOMI REDDY AND 2 OTHERS. — Telangana High Court (2021-07-30)
- M/s. Sri Avantika Contractors (1) Ltd v. M/s. National Buildings Construction Corporation Limited — Telangana High Court (2021-07-30)
- Mrs. Vimal Vasant Karwande wife v. Vishnuvardhan Reddy — Telangana High Court (2021-07-30)
- M/s. Sri Avantika Contractors (I) Ltd v. M/s. National Buildings Construction Corporation Limited, — Telangana High Court (2021-07-30)