CHALLA GUNARANJAN

1,562 recorded High Court judgment(s) · 2024–2026

Courts

Andhra Pradesh High Court

1562

DISPOSED OF NO COSTS	669
DISMISSED NO COSTS	164
CLOSED NO COSTS	156
DISMISSED AS NON PROSECUTION	142
WITHDRAWN	141
ALLOWED NO COSTS	130
DISMISSED AS INFRUCTUOUS	58
DISMISSED	58

Shaik Saida v. The APSRTC., rep.Managing Director cum — Andhra Pradesh High Court (2026-05-07)
Kothapeta Subba Rao v. Sri N. Hanumantha Rao — Andhra Pradesh High Court (2026-05-07)
B. Munikrishna v. The Chairman and Managing Director, — Andhra Pradesh High Court (2026-05-07)
B. MURTHY RAJU v. G. SAI PRASAD, IAS — Andhra Pradesh High Court (2026-05-07)
DR P SATHYANARAYANA REDDY v. SAURABH GAUR IAS — Andhra Pradesh High Court (2026-05-07)
Sri Villuri Satya Narasinga Rao v. Sri. Budha Satyanarayana — Andhra Pradesh High Court (2026-05-07)
V. Syam Julius Rajendra S/o V. Augustus Jaya Rao v. SRI ADAR SINHA ,IAS, — Andhra Pradesh High Court (2026-05-07)
B.V.R. Reddy E.550125 v. Sri Prasada Rao — Andhra Pradesh High Court (2026-05-07)
P.V. Narayana v. A.P Southern Power Distribution Company Limited — Andhra Pradesh High Court (2026-05-07)
K. SIDDA REDDY v. Government of AP rep by its Secretary Sri R.r. Mista, IAS — Andhra Pradesh High Court (2026-05-07)