CHAKRADHARI SHARAN SINGH, . T.MEENA KUMARI

254 recorded High Court judgment(s) · 2012–2013

Courts

Disposal nature

Recent judgments

• BRANCH MANAGER,CENTRAL BANK OF v. M/S A.M.BROTHERS and ORS — Patna High Court (2013-03-20)
• NATIONAL INSTITUTE OF TECHNOLO v. REKHA SINHAand ORS — Patna High Court (2013-02-22)
• SHUKDEO PANDIT v. THE STATE OF BIHAR and ORS — Patna High Court (2013-02-22)
• Sada Nand Singh v. The State Of Bihar and Ors — Patna High Court (2012-12-19)
• Satya Prakash v. The State Of Bihar and Ors — Patna High Court (2012-12-19)
• Himanshu Singh v. The State Of Bihar and Ors — Patna High Court (2012-12-19)
• Birendra Kumar Roy v. The State Of Bihar and Ors — Patna High Court (2012-12-19)
• RAGHUNANDAN YADAV and ORS. v. THE SUB DIVISIONAL OFFICER and O — Patna High Court (2012-12-19)
• Shambhu Kumar Yadav v. The State Of Bihar and Ors — Patna High Court (2012-12-19)
• THE STATE OF BIHAR and ORS v. BHUPENDRA PRASAD YADAV — Patna High Court (2012-12-18)