CHAKRADHARI SHARAN SINGH,. SIBO SANKAR MISHRA

81 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• DEBASHISH MANGARAJ v. STATE OF ODISHA — Orissa High Court (2024-07-31)
• DR.PANKAJ KUMAR PARHI v. NIVA NAYAK — Orissa High Court (2024-07-31)
• STATE OF ODISHA v. AKHILA KUMAR NAIK — Orissa High Court (2024-06-20)
• STATE OF ODISHA v. ARATI MALLIK — Orissa High Court (2024-04-22)
• HUMANA AHIR v. ALOK KAR, DIRECTOR (R AND R), EX OFFICIO, ADDL. SECY. TO GOVT., WATER RESOURCES, ODISHA, BBSR — Orissa High Court (2024-04-06)
• LOKNATH MAJHI v. ALOK KAR, DIRECTOR( R AND R), ADDL. SECY., WATER RESOURCES DEPTT. — Orissa High Court (2024-04-06)
• BRAJARAJ MAJHI v. ALOK KAR, DIRECTOR (R AND R) AND EX OFFICIO, ADDL. SECY. TO GOVT., WATER RESOURCES DEPT. — Orissa High Court (2024-04-06)
• SUBUNDI AHIR v. ALOK KAR, DIRECTOR (R AND R), EX OFFICIO, W.R. DEPT., ODISHA, — Orissa High Court (2024-04-06)
• RAMESH PATTAYAT v. STATE OF ODISHA — Orissa High Court (2024-04-06)
• BHAKALU RANA v. ALOK KUMAR KAR, DIRECTOR R AND R AND EX OFFICIO, ADDL. SECY., W.R. DEPT. — Orissa High Court (2024-04-06)