LexCHAKRADHARI SHARAN SINGH,. S.K.SAHOO
574 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 574 |
Disposal nature
| Disposed Off | 562 |
| Withdrawn | 5 |
| Dismissed | 3 |
| Allowed | 2 |
| Dismissed For Default/Non-Prosecution | 1 |
| Infructuous | 1 |
Recent judgments
- DINABANDHU NAYAK v. STATE OF ODISHA — Orissa High Court (2025-01-17)
- MAA VAISHNODEVI COLLEGE OF PHARMACY, BALESWAR v. STATE OF ODISHA — Orissa High Court (2025-01-17)
- BARGAON NURSING COLLEGE, MALKANGIRI v. STATE OF ODISHA — Orissa High Court (2025-01-17)
- DR. ARCHANA KANUNGO v. STATE OF ODISHA — Orissa High Court (2024-07-30)
- M/S. SATYAM CASTING PVT. LTD. v. SENIOR INTELLIGENCE OFFICER, DIRECTORATE GENERAL OF GST — Orissa High Court (2024-04-05)
- M/S.SATYAM CASTINGS PVT. LTD., CUTTACK v. DY. DIRECTOR, DGGI, BBSR — Orissa High Court (2024-04-05)
- DR ARCHANA KANUNGO v. STATE OF ODISHA — Orissa High Court (2024-03-28)
- PREMALATA BASANTIA v. STATE OF ODISHA — Orissa High Court (2024-03-28)
- KUMAR RANJAN JENA v. THE COMMNR. OF COMMERCIAL TAXES AND GST, ODISHA, CUTTACK — Orissa High Court (2024-02-23)
- JANANI PRADHAN v. THE COMMNR. OF COMMERCIAL TAXES AND GST, ODISHA, CUTTACK — Orissa High Court (2024-02-23)