CHAKRADHARI SHARAN SINGH,. RAJIV ROY

50 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• MUNNA KHAN v. The State of Bihar — Patna High Court (2023-06-28)
• CHANDAN RAI v. UNION OF INDIA THROUGH INTELLIGENCE OFFICER, DIRECTORATE OF REVENUE INTELLIGENCE, REGIONAL UNIT — Patna High Court (2023-06-28)
• RAM SWARUP MANDAL v. STATE OF BIHAR — Patna High Court (2023-06-28)
• BISHNUDEO PRASAD SINGH and ANR v. STATE OF BIHAR — Patna High Court (2023-06-28)
• KUMAR RAHUL v. The State of Bihar — Patna High Court (2023-05-18)
• AKASH KUMAR v. The State of Bihar through the Home Secretary, Government of Bihar. — Patna High Court (2023-05-17)
• Barun Yadav v. The State Of Bihar — Patna High Court (2023-05-16)
• MEGHAN PASWAN v. The State of Bihar, Through the Principal Secretary, Home Department, Patna — Patna High Court (2023-05-16)
• Amar Kumar @ Aman Kumar v. The State Of Bihar — Patna High Court (2023-05-15)
• DEVKALA DEVI v. STATE OF BIHAR — Patna High Court (2023-05-15)