LexCHAKRADHARI SHARAN SINGH,. RAJESH KUMAR VERMA
53 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 53 |
Disposal nature
| ALLOWED | 31 |
| DISMISSED | 9 |
| DISMISS FOR NON-PROSECUTION | 5 |
| DISPOSED | 4 |
| PARTLY ALLOWED (DISPOSAL) | 3 |
| WITHDRAWN | 1 |
Recent judgments
- Piko Yadav @ Pinku Yadav v. The State Of Bihar — Patna High Court (2023-07-19)
- Sikandar Yadav v. The State Of Bihar — Patna High Court (2023-07-19)
- Sunil Singh v. The State Of Bihar — Patna High Court (2023-07-19)
- RANI DEVI @ RANIYA DEVI v. THE STATE OF BIHAR — Patna High Court (2023-07-19)
- Ganga Sagar Singh @ Jokar @ Jokar Singh v. The State Of Bihar — Patna High Court (2023-07-19)
- Raju Yadav @ Rajesh v. The State Of Bihar — Patna High Court (2023-07-19)
- Rangila Singh v. The State Of Bihar — Patna High Court (2023-07-19)
- THE STATE OF BIHAR v. JAI KISHOR SAH — Patna High Court (2023-06-26)
- JAI KISHOR SAH v. THE STATE OF BIHAR — Patna High Court (2023-06-26)
- Rajesh Choudhary @ Karu Choudhary v. The State Of Bihar — Patna High Court (2023-06-21)