CHAKRADHARI SHARAN SINGH,. PARTHA SARTHY

43 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• The Union of India v. Pintoo Kumar Singh — Patna High Court (2023-04-12)
• Ragho Singh v. The State of Bihar — Patna High Court (2023-03-28)
• M/s Hariyana Trading Co. v. The State of Bihar — Patna High Court (2023-03-20)
• Bishundev Shah @ Vishnudeo Sah v. The State of Bihar — Patna High Court (2023-03-20)
• Dr. Mohd. Wajeehul Qamar v. The State of Bihar — Patna High Court (2023-03-20)
• M/s. Neutral Publishing House Limited v. The State of Bihar — Patna High Court (2023-02-10)
• Monika Sharma v. The State of Bihar — Patna High Court (2023-02-10)
• Ganesh Yadav v. The State of Bihar — Patna High Court (2023-02-10)
• Youth Arena Private Limited (Co.) v. The Union of India, — Patna High Court (2023-02-10)
• Shashi Bhushan Prasad Singh v. The State of Bihar — Patna High Court (2023-02-10)