CHAKRADHARI SHARAN SINGH,. NAWNEET KUMAR PANDEY

157 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• ANZAR ANSARI @ MD. ANZAR HUSSAIN v. THE STATE OF BIHAR — Patna High Court (2023-12-14)
• SUKUMAR JANA v. THE STATE OF BIHAR — Patna High Court (2023-12-06)
• DASRATH RAM v. The State of Bihar — Patna High Court (2023-11-10)
• SONELAL KEWAT @ SONU v. THE STATE OF BIHAR — Patna High Court (2023-11-10)
• FARMAN KHAN v. THE STATE OF BIHAR — Patna High Court (2023-11-08)
• RADHESHYAM SAH @ RADHE SHYAM SAH v. THE STATE OF BIHAR — Patna High Court (2023-11-08)
• SADDAM HUSSAIN @ DADDAM HUSSAIN v. The State of Bihar — Patna High Court (2023-11-08)
• Bhanu Pratap Singh v. The State Of Bihar — Patna High Court (2023-11-08)
• Bihar State Housing Board, Through It Managing Director and Anr v. Kumar Prashant and Anr — Patna High Court (2023-11-08)
• SANDEEP KUMAR CHANDAN v. The State of Bihar through the Secretary, Ministry of Home, Government of Bihar, Patna — Patna High Court (2023-10-31)