CHAKRADHARI SHARAN SINGH,. MURAHARI SRI RAMAN

846 recorded High Court judgment(s) · 2024–2025

Courts

Orissa High Court

846

Disposed Off	809
Dismissed	24
Withdrawn	4
Dismissed For Default/Non-Prosecution	4
Dropped	4
Allowed	1

SUSHIL KUMAR KAR v. STATE OF ODISHA — Orissa High Court (2025-01-15)
RASHMI RANJAN PATRA v. STATE OF ODISHA — Orissa High Court (2025-01-15)
GURPREET KAUR v. STATE OF ODISHA — Orissa High Court (2025-01-15)
SMT.GEETANJALI JAGDEV v. STATE OF ODISHA — Orissa High Court (2024-12-11)
CHIEF ADMINISTRATOR,SHRI JAGANNATH TEMPLE,PURI v. NARASINGHA MOHAPATRA — Orissa High Court (2024-12-11)
MANAGEMENT OF SANJAYA MEMORIAL INSTITUTE OF TECHNOLOGY v. STATE OF ODISHA — Orissa High Court (2024-12-10)
STATE OF ODISHA v. KRUSHNA CHANDRA PANDA — Orissa High Court (2024-11-26)
AES (INDIA) PVT. LTD., NEW DELHI v. STATE OF ODISHA — Orissa High Court (2024-11-05)
CHANDRASEKHAR NANDA v. STATE OF ODISHA — Orissa High Court (2024-10-30)
DEBATA CONSTRN.CO. v. STATE OF ORISSA — Orissa High Court (2024-10-30)