LexCHAKRADHARI SHARAN SINGH,MISS SAVITRI RATHO
1,095 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 1095 |
Disposal nature
| Disposed Off | 856 |
| Dismissed | 123 |
| Withdrawn | 52 |
| Dropped | 25 |
| Allowed | 16 |
| Dismissed For Default/Non-Prosecution | 11 |
| Infructuous | 8 |
| Not Pressed | 2 |
Recent judgments
- VA TECH WABAG LTD., CHENNAI v. STEEL AUTHORITY OF INDIA, ROURKELA — Orissa High Court (2025-01-17)
- NCC LTD.,HYDERABAD v. MAHANADI COALFIELDS LTD.,SAMBALPUR — Orissa High Court (2025-01-16)
- STATE OF ODISHA v. ARUP KUMAR ROUTRAY — Orissa High Court (2025-01-16)
- BGR MINING AND INFRA LTD.,BBSR v. MAHANADI COALFIELDS LTD.,SAMBALPUR — Orissa High Court (2025-01-16)
- PSK INFRASTRUCTURES AND PROJECTS PVT. LTD., HYDERABAD v. STATE OF ODISHA — Orissa High Court (2025-01-16)
- ANKAN KUMAR ROUT v. STATE OF ODISHA — Orissa High Court (2025-01-15)
- MEERASHREE SUMAN v. STATE OF ODISHA — Orissa High Court (2025-01-15)
- EX-RECT SIDHARTHA KA v. UNION OF INDIA and OR — Orissa High Court (2025-01-15)
- PRATIMA DAS v. STATE and ORS. — Orissa High Court (2025-01-15)
- JAY PRAKASH SHARMA v. STATE OF ODISHA — Orissa High Court (2025-01-15)