CHAKRADHARI SHARAN SINGH,. MADHURESH PRASAD

920 recorded High Court judgment(s) · 2021–2023

Courts

Disposal nature

Recent judgments

• Summit Digitel Infrastructure Limited v. The State of Bihar — Patna High Court (2023-09-19)
• M/s Flipkart Internet Pvt. Ltd., v. The State of Bihar — Patna High Court (2023-09-19)
• M/s Sanyog Construction Private Limited, v. The State of Bihar — Patna High Court (2023-09-19)
• Lakshmi Narayan Yadav, a proprietor concern v. Union of India — Patna High Court (2023-09-08)
• M/s Power Zone Centre v. The State of Bihar — Patna High Court (2023-09-08)
• M/s Kalpana Store v. The Union of India — Patna High Court (2023-09-08)
• M/s Medndrug Pharma LLP v. The Union of India — Patna High Court (2023-09-08)
• M/s Tara Fertilizers Gulabbagh Purnia v. The State of Bihar — Patna High Court (2023-09-08)
• Maa Kali Works v. Union of India, through the Secretary — Patna High Court (2023-09-08)
• M/s Saheb Ji v. Union of India — Patna High Court (2023-09-08)