CHAKRADHARI SHARAN SINGH,. KHATIM REZA

25 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• RAJNANDAN YADAV @ GURUJI v. THE STATE OF BIHAR — Patna High Court (2023-12-20)
• DAYJI DEVI v. THE STATE OF BIHAR — Patna High Court (2023-12-18)
• SUBHASH KUMAR @ SUBHASH KUMAR SARDAR v. THE STATE OF BIHAR — Patna High Court (2023-12-18)
• ASHOK KUMAR SONI v. STATE OF BIHAR — Patna High Court (2023-11-23)
• NARESH YADAV v. The State of Bihar — Patna High Court (2023-11-22)
• SHIKHA TIWARY v. The State of Bihar — Patna High Court (2023-11-03)
• KRISHNA SHARMA v. The State of Bihar — Patna High Court (2023-09-15)
• Ganga Nand Singh v. The State of Bihar — Patna High Court (2023-07-26)
• Baijnath Mahto v. The State Of Bihar — Patna High Court (2023-04-12)
• Ankit Kumar Singh @ Ankit Singh v. The State Of Bihar — Patna High Court (2023-04-12)