LexCHAKRADHARI SHARAN SINGH,. JITENDRA KUMAR
21 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 21 |
Disposal nature
| ALLOWED | 7 |
| WITHDRAWN | 5 |
| DISMISSED | 4 |
| DISPOSED | 4 |
| ABATED | 1 |
Recent judgments
- Brahmdeo Ram v. The State Of Bihar — Patna High Court (2023-11-09)
- LEDHU YADAV @ RAM KRISHNA YADAV @ LEDHA YADAV v. THE STATE OF BIHAR — Patna High Court (2023-09-14)
- MANJAY KUMAR v. The State of Bihar — Patna High Court (2023-09-13)
- ALAMGIR v. The State of Bihar — Patna High Court (2023-09-13)
- ARBIND RAI v. The State of Bihar — Patna High Court (2023-09-13)
- ISRAQUE MIA @ ISRAQUE ALAM v. The State of Bihar — Patna High Court (2023-09-13)
- Rajendra Sahni @ Lalu Sahni v. The State Of Bihar — Patna High Court (2023-09-11)
- Anju Singh v. The Chief Commissioner of Income Tax (In Situ) — Patna High Court (2023-06-21)
- Alkem Laboratories Limited v. Principal Commissioner of Income Tax-1, Patna, — Patna High Court (2023-03-28)
- Rinju Devi v. The State of Bihar — Patna High Court (2023-02-22)