CHAKRADHARI SHARAN SINGH,. D.DASH

32 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• SANJEBA KUMAR PATNAIK v. STATE OF ODISHA — Orissa High Court (2024-10-09)
• RASANANDA BASTI v. STATE OF ODISHA — Orissa High Court (2024-07-29)
• JDL LIME STONE AND DOLOMITE MINES, SUNDARGARH v. STATE OF ODISHA — Orissa High Court (2024-02-20)
• DOKI SREERAMULU v. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS, BBSR — Orissa High Court (2024-02-20)
• M/S THE NATIONAL SMALL INDUSTRIES CORP. LTD., BBSR v. CHIEF COMMNR., COMMERCIAL TAX AND GST, ODISHA, CUTTACK — Orissa High Court (2024-02-16)
• M/S. AMULU PATRO, GANJAM v. JOINT COMMISSIONER OF STATE TAX, GANJAM II CIRCLE — Orissa High Court (2024-02-16)
• NIRANJAN PRADHAN v. JOINT COMMNR. OF STATE TAX, BALASORE — Orissa High Court (2024-02-16)
• M/S MAA TARINI TRADERS, BBSR v. STATE OF ODISHA — Orissa High Court (2024-02-16)
• M/S V.S.T. TILLERS TRACTORS LTD., KHORDHA v. CT AND GST OFFICER, CUTTACK 1 — Orissa High Court (2024-02-16)
• M/S. SURA CONSTRUCTION, GANJAM v. JOINT COMMISSIONER OF STATE TAX, GANJAM — Orissa High Court (2024-02-16)