CHAKRADHARI SHARAN SINGH,. B.R.SARANGI

43 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• ROSE MOHAMMAD v. JANMEJAYA MAHAPATRA,CHIEF MANAGER,STRESSED ASSETS RECOVERY BRANCH,S.B.I.,BHADRAK — Orissa High Court (2024-02-09)
• MADHAB CH.SAHOO v. A.O.OF SUNDARAM BNP — Orissa High Court (2024-02-09)
• CGM,KALINGA AREA v. WORKMAN -CHAITANYA — Orissa High Court (2024-02-09)
• JANHABI SAHU v. STATE OF ODISHA — Orissa High Court (2024-02-09)
• M/S. NAGPUR ENGINEERING STRUCTURE COMPANY PVT. LTD., MAHARASHTRA v. STATE OF ODISHA — Orissa High Court (2024-02-09)
• M/S. JAGANATHDHAM SUPER STRUCTURES PVT LTD. BBSR v. THE ODISHA STATE POLICE HOUSING AND WELFARE CORPORATION LTD. BBSR — Orissa High Court (2024-02-09)
• KHIRODA CH.NAYAK v. STATE — Orissa High Court (2024-02-09)
• THE DIRECTOR, ALL INDIA INSTITUTE OF MEDICAL SCIENCES, KHURDA v. DR. RANJU SUSSAN BABY — Orissa High Court (2024-02-09)
• M/S.BALASORE ALLOYS LTD. v. UNION OF INDIA — Orissa High Court (2024-02-09)
• P.HEMSUNDARA RAO v. A.O.,RUSIKULYA G.BA — Orissa High Court (2024-02-09)