CHAKRADHARI SHARAN SINGH,. ARINDAM SINHA

28 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• RAJ KISHORE SAHOO v. STATE OF ODISHA — Orissa High Court (2024-04-10)
• UNION OF INDIA v. SIBA NARAYAN NAIK — Orissa High Court (2024-03-20)
• SAMIR MOHANTY v. STATE OF ODISHA — Orissa High Court (2024-02-13)
• M/S. KANAK ALANKAR v. DEPUTY COMMISSIONER OF STATE TAX,ENFORCEMENT UNIT,ROURKELA — Orissa High Court (2024-02-13)
• PRAHALLAD MOHARANA v. ASST.DIRECTOR OF INCOME TAXINV — Orissa High Court (2024-02-13)
• SWAYAM SADASIBA CONSTRUCTIONS PVT. LTD., NAYAGARH v. STATE OF ODISHA — Orissa High Court (2024-02-13)
• M/S. SAI OM AGENCY, KORAPUT v. STATE OF ODISHA — Orissa High Court (2024-02-13)
• M/S.PEACE PRIdE PROJECT v. STATE OF ODISHA — Orissa High Court (2024-02-13)
• PADMANAVA NAIK v. A.O.,STATE BANK OF INDIA — Orissa High Court (2024-02-13)
• SIBA NARAYAN PATTANAIK v. STATE OF ODISHA — Orissa High Court (2024-02-13)