LexCHAKRADHARI SHARAN SINGH
1,055 recorded High Court judgment(s) · 2015–2016
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 1055 |
Disposal nature
| DISPOSED | 372 |
| DISMISSED | 273 |
| WITHDRAWN | 256 |
| ALLOWED | 101 |
| D.F.D. FOR NON APPEARANCE | 51 |
| CONVERTED | 1 |
| REJECTED | 1 |
Recent judgments
- Katihar Teachers Training College and Ors v. The State Of Bihar and Ors — Patna High Court (2016-10-27)
- Teachers Training College and Ors v. The Chancellor Of The Universities Of Bihar and Ors — Patna High Court (2016-10-27)
- Dr. prof. Anwar Halim Anwar v. The State Of Bihar and Ors — Patna High Court (2016-10-27)
- Bihar State Minority Education College Association and Ors v. The State Of Bihar and Ors — Patna High Court (2016-10-27)
- Shyam School Of Education Begusarai v. The State Of Bihar and Ors — Patna High Court (2016-10-27)
- Ramadhar Singh Teachers Training College v. The Chancellor Of The University Of Bihar and Ors — Patna High Court (2016-10-27)
- Dr. Zakir Hussain Teachers Training College and Anr v. The State Of Bihar and Ors — Patna High Court (2016-10-27)
- Mahabodhi Teachers Training College v. The Chancellor Of The Universities Of Bihar and Ors — Patna High Court (2016-10-27)
- Basundhara Teachers Training College and Ors v. The State Of Bihar and Ors — Patna High Court (2016-10-27)
- St. Josephs Mishri Singh Vishwamohinee Memorial Teachers Training College v. The State Of Bihar and Ors — Patna High Court (2016-10-27)