LexCHAKRADHARI SHARAN SINGH
26,222 recorded High Court judgment(s) · 2012–2025
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 22387 |
| Orissa High Court | 3835 |
Disposal nature
| BAIL GRANTED | 8538 |
| DISMISSED | 4798 |
| DISPOSED | 3898 |
| Disposed Off | 3734 |
| ALLOWED | 2531 |
| WITHDRAWN | 1402 |
| REJECTED | 732 |
| D.F.D. FOR NON APPEARANCE | 428 |
Recent judgments
- SANTOSH CHANDRA DEO @ MANASINGHA BHRAMARBAR RAY v. KAILASH CHANDRA NAYAK, A.D.M,PURI — Orissa High Court (2025-01-10)
- KHETRABASI NAYAK v. MANAGUNG TRUSTEE OF MAA TARINI THAKURANI BIJE — Orissa High Court (2025-01-10)
- PRAMOD KUMAR RANA v. VISHAL KUMAR DEV, I.A.S. — Orissa High Court (2025-01-10)
- BINODINI PATEL v. VISHAL KUMAR DEV, I.A.S. — Orissa High Court (2025-01-10)
- PREMANANDA SAHU v. VISHAL KUMAR DEV, I.A.S. — Orissa High Court (2025-01-10)
- PRAHALLAD PAN v. SASWATA MISHRA,IAS — Orissa High Court (2025-01-10)
- BIRAKISHORE PANIGRAHI v. VIR VIKRAM YADAV, I.A.S. — Orissa High Court (2025-01-10)
- DIBYARANJAN NAIK v. SATYABRATA SAHU, IAS — Orissa High Court (2025-01-10)
- BENUDHAR BEHERA v. VISHAL KUMAR DEV, I.A.S. — Orissa High Court (2025-01-10)
- AKSHAYA KUMAR MOHANTY v. SUSHANTA KUMAR DAS, O.A.S. — Orissa High Court (2025-01-10)