CHAITALI CHATTERJEE(DAS)

24 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• SHRI.P.ARUMUGAM v. THE EXECUTIVE ENGINEER (HQ) AND ANR — Calcutta High Court (2026-03-23)
• SMTI SUNITA ROY v. THE DEPUTY COMMISSIONER AND OTHERS — Calcutta High Court (2026-03-23)
• SHRI.K.SUBRAMANI v. SHRI.G.ARUL ANAND — Calcutta High Court (2026-03-23)
• SMTI. TOKIDASI v. THE HONBLE LT.GOVERNOR AND ORS. — Calcutta High Court (2026-03-23)
• SHRI.M.RAMAMOORTHY v. SHRI.K.BALA KRISHNAN AND ANR — Calcutta High Court (2026-03-20)
• SHRI. SWAPAN ROY v. THE SUPERINTENDING ENGINEER AND ANR — Calcutta High Court (2026-03-20)
• SHRI.TIRUES KERKETTA v. THE SUPERINTENDING ENGINEER AND ORS. — Calcutta High Court (2026-03-20)
• SWAPAN MISTRY v. SUDHIR CHANDRA DAS AND ORS. — Calcutta High Court (2026-03-20)
• SUDHIR CHANDRA DAS v. GOPAL MISTRY AND OTHERS — Calcutta High Court (2026-03-20)
• SHRI.S.MOHAN RAO v. THE ANDAMAN AND NICOBAR ADMINISTRATION AND ORS. — Calcutta High Court (2026-03-19)