LexCHAITALI CHATTERJEE (DAS)
859 recorded High Court judgment(s) · 2014–2026
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 859 |
Disposal nature
| ALLOWED | 227 |
| DISPOSED | 196 |
| DISMISSED FOR DEFAULT | 190 |
| DISMISSED | 88 |
| REJECTED | 79 |
| DISMISSED AS WITHDRAWN | 24 |
| PARTLY ALLOWED | 19 |
| DISMISSED AS NOT PRESSED | 11 |
Recent judgments
- SAROJ MAHANA @ RILU v. STATE OF WEST BENGAL — Calcutta High Court (2026-06-05)
- SOURAV KAR AND ANR. v. STATE OF WEST BENGAL — Calcutta High Court (2026-06-05)
- SONU KUMAR YADAV v. STATE OF WEST BENGAL — Calcutta High Court (2026-06-05)
- NATY NAWAB @ IMAM ZAFAR @ NOTY NAWAB @ SAHEB v. STATE OF WEST BENGAL — Calcutta High Court (2026-06-05)
- RAJESH CHIRIMAR v. STATE OF WEST BENGAL — Calcutta High Court (2026-06-05)
- GANESH PAL AND ORS. v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2026-06-05)
- PRABAL SARKAR @ RAJU v. STATE OF WEST BENGAL — Calcutta High Court (2026-06-05)
- HARI NANDAN YADAV v. STATE OF WEST BENGAL — Calcutta High Court (2026-06-05)
- ASHIM BAIDYA v. STATE OF WEST BENGAL — Calcutta High Court (2026-06-05)
- MAIMUNA @ SALMA @ MYMUNA v. STATE OF WEST BENGAL — Calcutta High Court (2026-06-05)