CH.S.R.K. PRASAD,G. BIKSHAPATHY
29 recorded High Court judgment(s) · 2004–2004
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 29 |
Disposal nature
| ALLOWED NO COSTS | 16 |
| DISMISSED | 6 |
| DISPOSED OF NO COSTS | 4 |
| ORDERED | 3 |
Recent judgments
- M. Venkat Rami Reddy S/o Peddi Reddy v. The Collector and District, Magistrate, — Telangana High Court (2004-11-24)
- R. Venkat Ramaiah, v. The Collector and District Magistrate, — Telangana High Court (2004-11-19)
- Singareni Collieries Company Limited, v. Sri K. Gopi Krishna, — Telangana High Court (2004-11-19)
- M. Narasimhulu, v. The District Collector, — Telangana High Court (2004-11-19)
- Pasupuleti Mohan, v. The District Collector AND Dist.Magistrate, — Telangana High Court (2004-11-18)
- Bandlamoodi Udayeswar Rao, v. The Director of Medical and Health Services, — Telangana High Court (2004-11-17)
- Dr.Nimmakuri Prasad Rao, v. The Director of Medical Education, — Telangana High Court (2004-11-17)
- Nimmakayala Kalavathi W/o Nimmakayala Paramesu v. The Collector and District Magistrate, — Telangana High Court (2004-11-11)
- Smt. Manjula, v. The Collector and District Magistrate, — Telangana High Court (2004-11-10)
- M. Manikyam, v. The Collector and District Magistrate, — Telangana High Court (2004-11-08)
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