CASES PERTAINING TO SPL.DIVISION BENCHES

5,885 recorded High Court judgment(s) · 2007–2026

Courts

Disposal nature

Recent judgments

• UNION OF INDIA & ANR. v. THE KHETRI TRUST — Delhi High Court (2026-06-02)
• DARSHNA SACHDEVA v. UNION OF INDIA & ORS & ORS. — Delhi High Court (2026-05-22)
• DARSHNA SACHDEVA v. UNION OF INDIA & ORS — Delhi High Court (2026-05-22)
• GAUTAM TAHILRAMANI & ANR. v. UNION OF INDIA & ANR. — Delhi High Court (2026-05-22)
• UNION OF INDIA AND ANR v. VIKRAM HINGORANI AND ORS. — Delhi High Court (2026-05-22)
• ANWAR ALI v. UOI AND OTHERS — Delhi High Court (2026-05-22)
• SMT DARSHNA SACHDEVA v. UNION OF INDIA AND ORS. — Delhi High Court (2026-05-22)
• GAUTAM TAHILRAMANI & ANR. v. UNION OF INDIA & ORS — Delhi High Court (2026-05-22)
• PR. COMMISSIONER OF INCOME TAX - 1 v. M/S. AMERICAN EXPRESS (INDIA) PVT. LTD. — Delhi High Court (2026-05-18)
• M/S CRI LIMITED v. PRAN NATH MEHTA & ORS. — Delhi High Court (2026-05-18)