CASES PERTAINING TO FULL BENCHES

276 recorded High Court judgment(s) · 2008–2026

Courts

Disposal nature

Recent judgments

• COURT ON ITS OWN MOTION v. GOVERNMENT OF NCT OF DELHI AND ORS. — Delhi High Court (2026-04-02)
• INSPECTOR (GD) PRABHAT KR. SHAHI v. UNION OF INDIA AND ORS. — Delhi High Court (2026-01-05)
• JAI MANGAL RAI v. UNION OF INDIA AND ORS. — Delhi High Court (2026-01-05)
• INSPECTOR (GD) NARSU NAIDU BHAIRI v. UNION OF INDIA AND ORS. — Delhi High Court (2026-01-05)
• INSPECTOR (GD) ASHUTOSH OJHA v. UNION OF INDIA AND ORS. — Delhi High Court (2026-01-05)
• INSPECTOR (GD) RAM PRAVESH SINGH v. UNION OF INDIA & ORS — Delhi High Court (2026-01-05)
• INSPECTOR (GD) RAM CHANDRA CHAUDHARY v. UNION OF INDIA AND ORS. — Delhi High Court (2026-01-05)
• INSPECTOR (GD) MANOJ KUMAR SINGH v. UNION OF INDIA AND ORS. — Delhi High Court (2026-01-05)
• INSPECTOR (GD) ARUN KUMAR SINGH v. UNION OF INDIA AND ORS. — Delhi High Court (2026-01-05)
• INSPECTOR (GD)MAHENDRA MANDIWAL v. UNION OF INDIA AND ORS. — Delhi High Court (2026-01-05)