CASES OF OTHER BENCH

65 recorded High Court judgment(s) · 2009–2018

Courts

Disposal nature

Recent judgments

• SUN AGRO ENTERPRISES v. M/S NORTH INDIA COATING (P) LTD. & ORS — Delhi High Court (2018-11-12)
• STICHTING CORDAID v. NIDAN MICROFINANCE FOUNDATION — Delhi High Court (2018-04-06)
• IN THE MATTER OF BRAND TRADING (INDIA) PVT. LTD. v. .... — Delhi High Court (2017-07-21)
• MILIND S NAGARKAR v. MOTHER SON SUMI SYSTEMS LIMITED & ORS. — Delhi High Court (2017-07-14)
• RE-EMKAY INTERNATIONAL LTD. v. .... — Delhi High Court (2017-05-31)
• IN THE MATTER OF ATNA ENGINEERING PVT. LTD. & ORS. v. .... — Delhi High Court (2017-05-30)
• IN THE MATTER OF SCOTIA FINANCE PRIVATE LIMITED(IN VOL.LIQN.) v. .............................. — Delhi High Court (2017-05-30)
• IN THE MATTER OF DIVINE TIGER RESORTS & HOTELS PRIVATE LIMITED (IN VOL. LIQN.) v. .... — Delhi High Court (2017-05-29)
• MR. VIKRAM BAKSHI & ORS. v. MRS. SONIA KHOSLA & ORS. — Delhi High Court (2016-10-03)
• NANDA INDUSTRIAL CONSULTANTS PRIVATE LIMITED v. THE REGISTRAR OF COMPANIES — Delhi High Court (2016-01-27)