CASES OF HMJ S.N. DHINGRA

213 recorded High Court judgment(s) · 2002–2018

Courts

Disposal nature

Recent judgments

• STATESMAN MAZDOOR UNION (REGD.) v. UNION OF INDIA THROUGH SECRETARY (LABOUR) AND ANR — Delhi High Court (2018-07-06)
• DHARMENDER CHOUDHARY v. GOVT OF NCT OF DELHI & ORS — Delhi High Court (2018-03-19)
• RAJESH GARG v. THE STATE — Delhi High Court (2018-01-03)
• DR. MAHABIR PRASAD YADAV v. DR. PRATYUSH VATSALA & ORS. — Delhi High Court (2017-12-11)
• M/S AMBIENCE HOSPITALITY PVT LTD v. DY COMMISSIONER OF INCOME TAX — Delhi High Court (2017-11-23)
• MASTER DIVYANSH ARORA MINOR THR HIS NEXT FRIEND RAJ KUMAR ARORA v. UNION OF INDIA AND ORS — Delhi High Court (2017-11-14)
• DEVENDER KUMAR VERMA v. TARA DEVI THRU L.R. RAM KISHOR — Delhi High Court (2017-10-31)
• VINOD KUMAR DHALL v. DHARAMPAL DHALL & ANR — Delhi High Court (2017-10-27)
• PARAS ANAND v. RAVINDER KAUSHIK — Delhi High Court (2017-09-22)
• GLOBAL CARRYING INDIA v. THE UNION OF INDIA AND ORS — Delhi High Court (2017-08-30)