CASES OF HMJ MANJU GOEL

137 recorded High Court judgment(s) · 2007–2014

Courts

Disposal nature

Recent judgments

• SIKSHA SEWA SAMITI & ORS. v. STATE OF NCT OF DELHI & ORS. — Delhi High Court (2014-12-23)
• R.D. TYAGI v. N.K. TYAGI — Delhi High Court (2014-07-25)
• K.V. CHANDRASEKHARAN v. UOI THROUGH THE SECRETARY, MINISTRY OF WATER RESOURCES, NEW DELHI & ORS. — Delhi High Court (2014-07-21)
• ZAMRUDPUR WELFARE ASSOCIATION v. SOUTH MUNICIPAL CORPORATION OF DELHI & ORS. — Delhi High Court (2014-05-21)
• DELHI DEVELOPMENT AUTHORITY v. SHRI SURJIT SINGH & ANR — Delhi High Court (2014-01-22)
• S.K. SRIVASTAVA v. SHUMANA SEN & ANR. — Delhi High Court (2014-01-10)
• STATE TRADING CORPORATION OF INDIA LTD v. M/S MILLENNIUM WIRES (P) LTD & ORS — Delhi High Court (2013-12-10)
• SMT. KRISHNA KUMARI v. GOVT. OF NCT OF DELHI AND ORS — Delhi High Court (2013-12-09)
• GNCT OF DELHI AND ORS v. UMA LOHANI — Delhi High Court (2013-11-27)
• GOVOERNMENT OF NCT OF DELHI v. RAJA RAM — Delhi High Court (2013-11-27)