LexCASE IS IN ONWARDS LIST
116 recorded High Court judgment(s) · 2006–2017
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 107 |
| Andhra Pradesh High Court | 9 |
Disposal nature
| DISPOSED OF NO COSTS | 65 |
| DISMISSED FOR DEFAULT | 20 |
| DISMISSED NO COSTS | 6 |
| DISMISSED | 4 |
| DISMISSED AS NOT PRESSED | 4 |
| WITHDRAWN | 4 |
| DISMISSED AS INFRUCTUOUS | 4 |
| (unspecified) | 3 |
Recent judgments
- Association of Telangana Technical Institutions (Regn.No.104 v. Jawaharlal Nehru Technological University Hyderabad, Rep.by — Telangana High Court (2017-03-22)
- Velagapudi Ravi Kumar, v. The Principal Secretary to the Government, — Telangana High Court (2017-03-10)
- E. Vishweshwar Rao v. The Greater Hyderabad Muncipal Corporation, — Telangana High Court (2017-01-25)
- B. Venkata Rao, v. The State of Andhra Pradesh, — Telangana High Court (2017-01-02)
- P. Srinivasa Raju v. The Greater Visakhapatnam Municipal Corporation — Telangana High Court (2016-12-02)
- Lanka Raju, v. The APSRTC, Rep. by Vice-Chairman AND Managing Director, — Andhra Pradesh High Court (2016-10-28)
- Lanka Raju, v. The APSRTC, Rep. by Vice-Chairman AND Managing Director, — Telangana High Court (2016-10-28)
- Darla Venkataiah, v. The Commissioner, — Andhra Pradesh High Court (2016-10-14)
- Narayanlal Madanlal S/o Late Sri Madanlal v. The State of Telangana — Telangana High Court (2016-10-14)
- Darla Venkataiah, v. The Commissioner, — Telangana High Court (2016-10-14)