LexC.Y.SOMAYAJULU
1,944 recorded High Court judgment(s) · 1999–2010
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 1944 |
Disposal nature
| DISMISSED | 471 |
| DISMISSED NO COSTS | 299 |
| DISPOSED OF NO COSTS | 269 |
| ALLOWED NO COSTS | 240 |
| DISMISSED AS INFRUCTUOUS | 199 |
| DISMISSED WITH COSTS | 161 |
| DISMISSED FOR DEFAULT | 147 |
| WITHDRAWN | 88 |
Recent judgments
- United India Insurance Co Ltd v. Sri K.Huniya Naik — Telangana High Court (2010-12-30)
- M/s. Singareni Collieries Company Limited, v. G. Saraswathi, — Telangana High Court (2010-07-22)
- Mandadi Sammi Reddy v. Bokkala Ravinder Reddy — Telangana High Court (2008-07-01)
- Immadi Venkata Krishnaiah v. B. Suvarna — Telangana High Court (2008-06-24)
- Gadikappula Rajamouli, v. The Secretary, — Telangana High Court (2008-04-01)
- P. Kumar v. P. Dhananjaya — Telangana High Court (2008-03-28)
- Sarda Pentaiah, v. State of A.P., — Telangana High Court (2008-03-17)
- K.M.Pratap, v. The Mang.Dir.AND Vice-Chairman, — Telangana High Court (2008-03-07)
- Vadde Gandhi, v. Government of A.P., — Telangana High Court (2008-03-07)
- S. Ashok Kumar v. The Prohibition AND Excise Superintendent, — Telangana High Court (2008-02-29)