C. VERMA

3,365 recorded High Court judgment(s) · 2013–2016

Courts

Disposal nature

Recent judgments

• SHER JANG SINGH AND ANR v. KESAR DEVI AND ORS. — Punjab & Haryana High Court (2016-11-07)
• NASIB SINGH AND ORS v. KESAR DEVI AND ORS — Punjab & Haryana High Court (2016-11-07)
• PYARE LAL v. JAGDISH ETC. — Punjab & Haryana High Court (2016-08-22)
• DHARAMPAL AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2016-07-26)
• ASI SHAM SINGH NO 355\SPT (DIED) THROUGH LR'S v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-07-12)
• SANTRA AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-05-27)
• KARAMBIR & ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2016-05-20)
• HINDU GOW RAKSHA @ RAKSHNI SABHA REG. & ORS v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2016-05-10)
• NIKKU RAM AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2016-05-06)
• JAGMAL AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-05-05)