C. VERMA,. AJAY KUMAR MITTAL

62 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• M/S KLASSIK LAMITEX PVT. LTD. v. STATE OF HARYANA — Punjab & Haryana High Court (2016-09-07)
• JASCH INDUSTRIES LTD v. STATE OF HARYANA — Punjab & Haryana High Court (2016-09-07)
• M/S KLASSIK LAMITEX PVT. LTD v. STATE OF HARYANA — Punjab & Haryana High Court (2016-09-07)
• LEATHER CLOTH AND PLASTICS AND ORS v. STATE OF HARYANA — Punjab & Haryana High Court (2016-09-07)
• COMMISSIONER OF INCOME TAX-I, CHANDIGARH v. M/S SHIVALIK AGRO CHEMICALS, CHANDIGARH — Punjab & Haryana High Court (2016-09-06)
• COMMISSIONER OF INCOME TAX CENTRAL LUDHIANA v. SATISH BALA MALHOTRA AND ORS — Punjab & Haryana High Court (2016-08-11)
• COMMISSIONER OF INCOME TAX I JALANDHAR v. M/S DYNAMECH — Punjab & Haryana High Court (2016-01-29)
• JAGDISH KAUR DHILLON v. COMMISSIONER OF INCOME TAX & ANR — Punjab & Haryana High Court (2015-07-22)
• BHAG SINGH MALAH v. COMMISSIONER OF INCOME TAX LUDHIANA & ANR — Punjab & Haryana High Court (2015-07-22)
• NEERAJ SINGHAL v. COMMISSIONER OF INCOME TAX CHANDIGARH & ANR — Punjab & Haryana High Court (2015-07-22)