C.V.RAMULU,B. SUDERSHAN REDDY
611 recorded High Court judgment(s) · 2003–2005
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 604 |
| Andhra Pradesh High Court | 7 |
Disposal nature
| DISMISSED NO COSTS | 382 |
| DISPOSED OF NO COSTS | 100 |
| ALLOWED NO COSTS | 68 |
| CLOSED NO COSTS | 22 |
| WITHDRAWN | 12 |
| PARTLY ALLOWED NO COSTS | 8 |
| ALLOWED REMAND NO COSTS | 7 |
| DISMISSED | 5 |
Recent judgments
- Siraj Powerrr (P) Ltd v. The Secretary, Dept. of Energy — Telangana High Court (2005-11-29)
- T.Bhooma Reddy, v. Secretary, Regional Transport Authority, — Telangana High Court (2005-11-18)
- The Roman Cathalic Congregation of the Fransciscan v. Commissioner , Municipal Corporation of Vijayawada, — Telangana High Court (2005-11-18)
- M/s SVEC Constructions Limited v. The Commercial Tax Officer — Telangana High Court (2005-11-18)
- Manchukonda Shekar, v. Life Insurance Corporation of India, rep., by its Executive — Telangana High Court (2005-10-19)
- E.Hari Babu, v. Life Insurance Corporation of India, — Telangana High Court (2005-10-19)
- K.Raghunatha Rao, v. Life Insurance Corporation of India, — Telangana High Court (2005-10-19)
- T. Srinivasa Rao S/o Venkatadri v. Life Insurance Corporation of India, rep by — Telangana High Court (2005-10-19)
- Palreddy Venkat Reddy v. Life Insurance Corporation of India — Telangana High Court (2005-10-19)
- Ravi Guruvulu v. Life Insurance Corportion of India — Telangana High Court (2005-10-19)
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