LexC.V.RAMULU
10,969 recorded High Court judgment(s) · 2003–2013
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 10966 |
| Andhra Pradesh High Court | 3 |
Disposal nature
| DISPOSED OF NO COSTS | 3970 |
| DISMISSED NO COSTS | 2293 |
| ALLOWED NO COSTS | 1372 |
| DISMISSED | 1310 |
| CLOSED NO COSTS | 1109 |
| WITHDRAWN | 442 |
| DISMISSED AS INFRUCTUOUS | 203 |
| (unspecified) | 141 |
Recent judgments
- Harijan Co-op.Labour Contract Society Ltd., (Regn.No. v. Municipal Corporation of Guntur,Rep.by its Commissione — Telangana High Court (2013-11-11)
- A. Durga Prasad v. The Superintendent Engineer, Operation Circle, — Telangana High Court (2011-04-19)
- Mr.V.Parisuddarao, v. The Depot Manager, APSRTC, Tenali Depot, — Telangana High Court (2011-02-18)
- Khaja Shamshuddin Gazi v. Smt B Udaya Lakshmi IAS — Telangana High Court (2011-02-18)
- C.Mohammad erfan v. The Secretary of A.P. Residential Education Institutions — Telangana High Court (2011-02-18)
- Khaja Shamshuddin Gazi, v. A.P.State Civil supplies Corporation Limited, represented — Telangana High Court (2011-02-18)
- The Central Power Distribution Company Limited, v. V. Veeraiah, — Telangana High Court (2011-02-18)
- N. Srinivasulu, v. The Managing Director, — Telangana High Court (2011-02-18)
- M.Sivaramappa v. M./s.Southern Power Distribution Company of AP Ltd — Telangana High Court (2011-02-18)
- Hyderabad Metropolitan Water Supply AND Sewerage Board v. The Addl.Industrial Tribunal-cum-Addl.Labour court — Telangana High Court (2011-02-17)