C.V.NAGARJUNA REDDY,T. RAJANI

335 recorded High Court judgment(s) · 2008–2018

Courts

Disposal nature

Recent judgments

• THE STATE OF AP REP BY ITS PP HYD., v. CHOWDARI PRASAD, AND 2 OTHERS, — Telangana High Court (2018-11-20)
• PANTHAM DINESH KUMAR v. V. Indira Priyadarshini — Telangana High Court (2018-11-20)
• AKULA SURENDER , CHINNI (A-4) v. THE STATE OF A.P., REP. P.P., H.C., HYD. — Telangana High Court (2018-11-20)
• BANDARI SRINIVAS, v. THE STATE OF AP REP BY ITS PP HYD., — Telangana High Court (2018-11-20)
• THE STATE OF AP REP BY ITS PP HYD., v. BALINI NAGA RAJESH KUMAR, — Telangana High Court (2018-11-20)
• THE STATE OF A.P., REP. BY PP., HIGH COURT, HYD., v. DUDEKALA NAGENDRA, ANANTAPUR — Telangana High Court (2018-11-02)
• CH. BALA KRISHNA REDDY, R.R.DIST. v. CH. JYOTHI , SUREKHA, R.R.DIST. — Telangana High Court (2018-11-02)
• THE STATE OF AP., REP.BYITS P.P v. SAMA RANGA REDDY — Telangana High Court (2018-10-01)
• NALLA ANAJANEYULU, v. THE STATE OF AP REP BY ITS PP HYD., — Telangana High Court (2018-10-01)
• THE STATE OF AP.,REP BY PP v. VODDE RAMUDU — Telangana High Court (2018-10-01)