LexC.V.NAGARJUNA REDDY,T.AMARNATH GOUD
385 recorded High Court judgment(s) · 2010–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 385 |
Disposal nature
| DISMISSED | 124 |
| ALLOWED NO COSTS | 106 |
| DISPOSED OF NO COSTS | 48 |
| DISMISSED NO COSTS | 23 |
| DISPOSED OF AS INFRUCTUOUS | 21 |
| PARTLY ALLOWED NO COSTS | 17 |
| WITHDRAWN | 11 |
| ALLOWED REMAND NO COSTS | 7 |
Recent judgments
- R ARAVINDA KUMAR v. R SANGEETHA — Telangana High Court (2018-12-04)
- SAVITHRI R.NAIDU v. SUPRIYA SPINNING MILLS PVT. LTD., AND ANOTHER — Telangana High Court (2018-12-04)
- SAVITHRI R NAIDU, TAMIL NADU STATE v. SRI VENKATA SAI COTTON TRADERS, GUNTUR DIST AND ANOTHERS — Telangana High Court (2018-12-04)
- SAVITHRI R. NAIDU v. LAKSHMI MADHAVA SRI COTTON LINKS AND ANOTHER — Telangana High Court (2018-12-04)
- S R NAIDU, COIMBATORE v. SRI SRINIVASA COTTON ENTERPRISES, GUNTUR AND ANR — Telangana High Court (2018-12-04)
- SAVITHRI R NAIDU, TAMILNADU v. SRI SAI SRINIVASA COTTON TRADERS, GUNTUR DIST AND 1 OTHER — Telangana High Court (2018-12-04)
- SAVITHRI R NAIDU, COIBATORE v. SRI VIJAYA SAI COTTON TRADERS, GUNTUR AND ANR — Telangana High Court (2018-12-04)
- SAVITHRI R. NAIDU v. SRI LAKSHMI VENKATA COTTON TRADERS AND ANOTHER — Telangana High Court (2018-12-04)
- SAVITHRI R NAIDU, COIMBATORE v. SRI SAI KRISHNA CORPORATION, GUNTUR DIST AND 1 ANOTHER — Telangana High Court (2018-12-04)
- SAVITHRI R NAIDU, COIMBATORE, TAMILNADU STATE v. SRI RAMA COTTON GINNIG AND OIL MILLS, GUNTUR DMC AND ANR — Telangana High Court (2018-12-04)