C.V.NAGARJUNA REDDY,P.KESHAVA RAO
44 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 44 |
Disposal nature
| DISMISSED | 15 |
| ALLOWED NO COSTS | 12 |
| DISPOSED OF NO COSTS | 4 |
| DISMISSED AS INFRUCTUOUS | 4 |
| WITHDRAWN | 3 |
| DISPOSED OF AS INFRUCTUOUS | 2 |
| DISMISSED NO COSTS | 2 |
| REJECTED | 1 |
Recent judgments
- Seema Bai v. The State of Telangana, — Telangana High Court (2018-11-30)
- KOTTA VEERABRAHMAM v. KUNISETTY VENKATA NARASIMHA RAO — Telangana High Court (2018-11-02)
- Manda Krishna Veni v. The State of Telangana — Telangana High Court (2018-11-02)
- Athkure Hanmanth v. The State of Telangana — Telangana High Court (2018-11-02)
- Kakarla Ram Murthy v. The District Legal Services Authority — Telangana High Court (2018-11-02)
- Bandarupalli Kodanda Raghavaiah v. The State of Andhra Pradesh — Telangana High Court (2018-11-02)
- Deepak U R v. The State of Telangana — Telangana High Court (2018-11-02)
- M/s B.S.N. Joshi and Sons Limited v. Rashtriya Ispat Nigam Limited — Telangana High Court (2018-11-02)
- Deepak U R, v. The State of Telangana — Telangana High Court (2018-11-02)
- KOTTA VEERABRAHMAM, PATTABHIPURAM, GUNTUR v. KUNISETTY VENKATA NARASIMHA RAO, KOTHAPETA, GUNTUR — Telangana High Court (2018-11-02)
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