C.V.NAGARJUNA REDDY,M.S.K.JAISWAL
910 recorded High Court judgment(s) · 2006–2022
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 909 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| DISMISSED | 212 |
| ALLOWED NO COSTS | 182 |
| DISPOSED OF NO COSTS | 160 |
| DISMISSED NO COSTS | 97 |
| WITHDRAWN | 63 |
| DISPOSED OF AS INFRUCTUOUS | 58 |
| PARTLY ALLOWED NO COSTS | 53 |
| DISMISSED AS INFRUCTUOUS | 28 |
Recent judgments
- M/s. Crown Constructions v. State Tax Officer-II and 3 Others — Telangana High Court (2022-09-01)
- Velaga Dharmaraju v. State of Andhra Pradesh — Telangana High Court (2018-12-27)
- KOLLAPLUDI GURUSWAMY AND ANOTHER v. THE STATE OF A.P.,REP.,PP — Telangana High Court (2018-12-14)
- J.V.V. SURESH KUMAR, KHAMMAM DIST AND AND 161 OTHERS v. PRL SECY, ENERGY DEPT., HYD AND 4 OT — Telangana High Court (2018-02-02)
- P B KARUNAKAR, HYD AND 8 OTHERS v. PRL SECY, ENERGY DEPT., HYD AND 5 OT — Telangana High Court (2018-02-02)
- S J SUBRAHMANYAM, WARANGAL AND ANOTHER v. PRL SECY, ENERGY DEPT. HYD AND 5 OT — Telangana High Court (2018-02-02)
- P.JANARDHANA REDDY AND 182 OTHERS v. THE STATE OF TELANGANA., ENERGY DEPT., AND 5 OTHERS — Telangana High Court (2018-02-02)
- P. SIVARAMAKRISHNA, v. PRL.SECY., ENERGY DEPT., HYD., AND 5 OTHERS, — Telangana High Court (2018-02-02)
- V. RADHA KRISHNAM RAJU, WARANGAL v. PRL. SECY., ENERGY DEPT. AND 5 ORS. — Telangana High Court (2018-02-02)
- AVSR MURTHY v. THE STATE OF TELANGANA., DEPT OF ENERGY AND 5 OTHERS — Telangana High Court (2018-02-02)
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