C.V.NAGARJUNA REDDY,M.GANGA RAO

26 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• BANDIRI MOHAN, v. THE STATE OF AP REP BY ITS PP HYD., — Telangana High Court (2018-07-09)
• RAGIPURI RAM BABU, AND 5 OTHERS, v. THE STATE OF AP REP BY ITS PP HYD., — Telangana High Court (2018-07-09)
• SYED MOHD. AMEENULLAH , AMEEN , RIZWAN, TOLI CHOWKI, HYD v. STATE OF AP, REP.BY PUBLIC PROSECUTOR, HIGH COURT, HYDERABAD — Telangana High Court (2018-07-09)
• MOHD. KAUSAR, GOLCONDA, HYDERABAD (A3) v. THE STATE OF A.P., REP. BY PP., HIGH COURT, HYDERABAD — Telangana High Court (2018-07-09)
• MD.ABRAR AHMED KHAN , ABUBACKER , VICKETY (A-4), HYDERABAD v. STATE OF A.P., REP. BY PUBLIC PROSECUTOR, HIGH COURT, HYD., — Telangana High Court (2018-07-09)
• NILESH VINAYAK GHODKE (A-10), MAHARASHTRA STATE AND 2 OTHERS v. THE STATE OF A.P., REP.BY PP., HIGH COURT, HYDERABAD — Telangana High Court (2018-07-09)
• SRINIJA MENON , SONY v. THE STATE OF A.P. — Telangana High Court (2018-07-09)
• AKBAR HUSSAIN KHAN v. THE STATE OF A.P. — Telangana High Court (2018-07-09)
• RAHEEL AHMED, GOLCONDA, HYDERABAD v. STATE OF AP., REP. BY PP., HIGH COURT, HYDERABAD — Telangana High Court (2018-07-09)
• Y.Naresh S/o. Sri Y.Mruthyunjai, Aged 58 years v. The Honble State Consumer Disputes Redressal — Telangana High Court (2018-07-06)