LexC.V.NAGARJUNA REDDY,KONGARA VIJAYA LAKSHMI
308 recorded High Court judgment(s) · 2005–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 305 |
| Andhra Pradesh High Court | 3 |
Disposal nature
| DISMISSED | 146 |
| ALLOWED NO COSTS | 46 |
| DISPOSED OF NO COSTS | 30 |
| DISMISSED NO COSTS | 22 |
| DISMISSED AS INFRUCTUOUS | 18 |
| WITHDRAWN | 14 |
| DISMISSED FOR DEFAULT | 11 |
| DISPOSED OF AS INFRUCTUOUS | 6 |
Recent judgments
- G.Hanumantha Rao, v. Dr. K.S. Jawahar Reddy, — Telangana High Court (2018-08-17)
- T.Narasaiah, v. State of Telangana, — Telangana High Court (2018-08-07)
- Podapati Akshara, v. Union of India, — Telangana High Court (2018-08-07)
- Syed Asra Nayeen v. The State of Telangana — Telangana High Court (2018-08-07)
- Podapati Akshara, v. The State of Andhra Pradesh Rep. by its Principle — Telangana High Court (2018-08-07)
- BYAGARI NAGAIAH, MEDAK DISTRICT v. STATE OF AP., REP. BY PP., HIGH COURT, HYDERABAD — Telangana High Court (2018-08-07)
- SHAIK KHADAR BASHA, (A-2) A.C.COLONY, ATMAKUR v. STATE OF A.P., REP. BY PP., HIGH COURT, HYDERABAD — Telangana High Court (2018-08-07)
- G. KISHORE v. State of Telangana — Telangana High Court (2018-08-07)
- MUDAVATH MANYA, AND ANOTHERS v. STATE OF AP., REP.BY ITS P.P AND ANOTHERS — Telangana High Court (2018-08-07)
- Podapati Kesava Rao v. State of Andhra Pradesh — Telangana High Court (2018-08-07)