C.V.NAGARJUNA REDDY,GUDISEVA SHYAM PRASAD

2,148 recorded High Court judgment(s) · 2007–2018

Courts

Disposal nature

Recent judgments

• SMT. CHATLA ARCHANA, v. THE STATE OF AP REP BY ITS PP HYD., — Telangana High Court (2018-11-30)
• M V BHASKARA RAO, VISAKHAPATNAM DIST v. J K VISWESWARA RAO, VISAKHAPATNAM DIST AND 3 OTHERS — Telangana High Court (2018-11-30)
• Abid Ali, v. Sri B. Anjaneyulu, — Telangana High Court (2018-11-30)
• ARASADA LAKSHMANA RAO, v. THE STATE OF AP REP BY ITS PP HYD., — Telangana High Court (2018-11-23)
• Future Generali India Insurance Company v. Busipalli Symala — Telangana High Court (2018-11-09)
• BANDELA RAJESH KUMAR , RAJA v. THE STATE OF A.P. REP., BY ITS PP — Telangana High Court (2018-11-02)
• CHALASANI INDIRA RAMANA RAO v. BALUSU NARASIMHA VALLI AND 3 OTHERS — Telangana High Court (2018-10-10)
• M. Vidya Sagar v. T. Shailender Singh — Telangana High Court (2018-10-10)
• TRANSMISSION CORPORATION OF ANDHRA PRADESH LTD., v. M/S. SREE KANYA CABLES PRIVATE LTD., AND ANOTHER — Telangana High Court (2018-10-10)
• SRI C INDIRA RAMANA RAO, GUDIVADA v. B NARASIMHA VALLI, KRISHNA DIST AND 3 OTHERS — Telangana High Court (2018-10-10)