LexC.V.NAGARJUNA REDDY,G.YETHIRAJULU
21 recorded High Court judgment(s) · 2007–2008
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 21 |
Disposal nature
| DISMISSED | 13 |
| DISPOSED OF NO COSTS | 3 |
| WITHDRAWN | 2 |
| ALLOWED NO COSTS | 1 |
| DISMISSED NO COSTS | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- Govind Kumar Lohia v. Commissioner of Customs AND Central Excise, Service Tax, — Telangana High Court (2008-12-31)
- Shri Narayan Singh Dewal, v. The Chairman, Appellate Tribunal for Foreign Exchange, — Telangana High Court (2008-11-28)
- S.Chalapathi v. Transmission corporation of Andhra Pradesh Ltd., — Telangana High Court (2008-11-28)
- Packaged Drinking Water Manufactures Association, v. The Union of India, — Telangana High Court (2008-11-28)
- Votals Employees Co-operative House Building Society v. The A.P.Cooperative Tribunal, Chandravihar Buildings — Telangana High Court (2008-11-07)
- Voltas Employees Co.operative House Building Society v. The A.P.Cooperative Tribunal rep., by Chairman, — Telangana High Court (2008-11-07)
- Volatas Employees Co-operative House Building v. The A.P. Cooperative Tribunal, Chandravihar Buildings, — Telangana High Court (2008-11-07)
- Ms. S. Umarani D/o Sundaraja Rao v. The Government of Andhra Pradesh Transport, — Telangana High Court (2008-11-07)
- K. Yellamma, v. The Chief Commissioner of Land Administration, — Telangana High Court (2008-11-07)
- Voltas Employees Co.operative Housing Building Society v. The A.P.Co.operative Tribunal, Chandravihar — Telangana High Court (2008-11-07)