C.V.NAGARJUNA REDDY,G.CHANDRAIAH

20 recorded High Court judgment(s) · 2008–2008

Courts

Disposal nature

Recent judgments

• Clarissa, D C-5, Servant Quarters, IICT Quarters, Tarnaka, v. The Station House Officer, Nacharam, — Telangana High Court (2008-05-14)
• Smt. Gokari, W/o. Ramakrishna, v. The Station House Officer, Kurnool, Kurnool District. — Telangana High Court (2008-05-14)
• Irfath Sultana, W/o. Omer Khan, R/o. 22-2-229, v. The Inspector of Police, Task Force, — Telangana High Court (2008-05-14)
• Asia Sultana, W/o. Ghouse, H.No. 16-9-408/P/88, v. The Station House Officer, Amberpet Police Station, — Telangana High Court (2008-05-14)
• Dudekula Shareef, S/o. D. Mahammedsab, v. The Station House Officer, Uravakonda, Ananthapur District. — Telangana High Court (2008-05-14)
• Smt. Masarath Fathima, W/o. Abdullah Bin Salam, v. The Station House Officer, Mirchowk, Hyderabad. — Telangana High Court (2008-05-14)
• Shaik Khasim, S/o. Shaik Dawood, v. The Station House Officer, Afzulgunj, Hyderabad. — Telangana High Court (2008-05-14)
• Mrs. Shlka Siddiqua, Hyderabad. v. The Inspector of Police, Task Force, Hyderabad. — Telangana High Court (2008-05-14)
• Mohd. Khaleel Uddin, Hyderabad. v. The Sub-Inspector of Police, Task Force Police, Hyderabad. — Telangana High Court (2008-05-14)
• M/s. Shaw Wallace AND Company Limited, v. Commercial Tax officer, General bazar Circle, — Telangana High Court (2008-05-14)