C.V.NAGARJUNA REDDY,D.V.S.S.SOMAYAJULU
175 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 173 |
| Andhra Pradesh High Court | 2 |
Disposal nature
| DISMISSED | 75 |
| REJECTED | 43 |
| ALLOWED NO COSTS | 21 |
| DISPOSED OF NO COSTS | 12 |
| PARTLY ALLOWED NO COSTS | 7 |
| DISMISSED NO COSTS | 7 |
| DISPOSED OF AS INFRUCTUOUS | 3 |
| ORDERED | 3 |
Recent judgments
- Ch. Gurumurthy v. Konda Veeresham and 4 others — Telangana High Court (2018-11-23)
- K.VEERA SANGAIAH, SANGAREDDY AND 6 OTHERS v. G.SHAKUNTALA, MEAK AND 28 OTHERS — Telangana High Court (2018-08-10)
- Ishaq Akbar Khan, v. Sri B.Janardhan Reddy, — Telangana High Court (2018-07-20)
- SHAIK KHALEEL AND ANOTHER v. UMMATHUL MUJEEB RAHMAN — Telangana High Court (2018-05-02)
- D MURALIDHAR RAO v. M/S.SRINIVASA CONSTRUCTIONS AND 2 OTHERS — Telangana High Court (2018-05-02)
- M/S.TEJASWI MOTORS PVT LTD v. ASST COMMISSIONER(CT)LTU — Telangana High Court (2018-05-01)
- M/S.TEJASWI MOTORS PVT.LTD v. ASST COMMISSIONER(CT)LTU, — Telangana High Court (2018-05-01)
- GOVT. OF A.P. v. LAXMI NARSAMMA (DIED) AND 5 OTHER — Telangana High Court (2018-05-01)
- Bharat Sanchar Nigam Ltd., (A Govt. of India Enterprise) v. M/s. Alekya Graphic Pvt. Ltd., — Telangana High Court (2018-05-01)
- M/s Advanced Mining Technologies Pvt. Ltd., v. M/s.The Singareni Collieries Company Ltd., — Telangana High Court (2018-04-30)
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