C.V.NAGARJUNA REDDY,CHALLA KODANDA RAM
134 recorded High Court judgment(s) · 2013–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 134 |
Disposal nature
| DISMISSED | 62 |
| ALLOWED NO COSTS | 26 |
| WITHDRAWN | 12 |
| DISPOSED OF NO COSTS | 10 |
| DISMISSED NO COSTS | 8 |
| CLOSED NO COSTS | 4 |
| DISMISSED AS NOT PRESSED | 3 |
| (unspecified) | 3 |
Recent judgments
- COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE AND SERVICE TAX v. M/S. AMRUTANJAN HEALTH CARE LTD., — Telangana High Court (2018-04-13)
- PENDURTHI CHANDRASEKHAR, HYDERABAD v. THE DEPUTY COMMISSIONER OF INCOME TAX, — Telangana High Court (2018-02-23)
- PENDURTHI CHANDRASEKHAR, HYDERABAD v. THE DY COMMR OF INCOME TAX, HYDERABAD — Telangana High Court (2018-02-23)
- IQBAL FERTILIZERS,CHITTOOR v. THE DEPUTY ASST COMMISSIONER(ST)A.P,AND 2 OTHERS — Telangana High Court (2017-12-29)
- M/s. Obuiapurarn Mining Company (Private) Limitted v. The State of Andhra Pradesh, — Telangana High Court (2017-12-29)
- M/S AUTOMOTIVE MANUFACTURERS LTD v. SEC. COMMERCIAL TAXES DEPT AND 2 ORS — Telangana High Court (2017-12-29)
- AUTOMOTIVE MANUFACTURERS,SECUNDERABAD v. SECRY,C.T.DEPT,HYDAND2 ORS — Telangana High Court (2017-12-29)
- AUTOMOTIVE MANUFACTURERS,SECUNDERABAD v. SECRY,C.T.DEPT,HYDAND 2 ORS — Telangana High Court (2017-12-29)
- M/S.AUTOMOTIVE MANUFACTURERS,SECBAD v. SECY.,COMMERCIAL TAXES DEPT.,HYD AND 2 ORS — Telangana High Court (2017-12-29)
- M/S.AUTOMOTIVE MANUFACTURESLTD HYD v. COMMERCIAL TAXES DEPT., HYDAND 2 ORS — Telangana High Court (2017-12-29)
Lex