LexC.V.NAGARJUNA REDDY,B.SESHASAYANA REDDY
28 recorded High Court judgment(s) · 2007–2008
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 28 |
Disposal nature
| DISPOSED OF NO COSTS | 17 |
| WITHDRAWN | 6 |
| CLOSED NO COSTS | 3 |
| DISMISSED AS INFRUCTUOUS | 1 |
| DISMISSED | 1 |
Recent judgments
- Prof. V.S.S.Sastry, v. The Ministry of Human Resource development, Govt. of — Telangana High Court (2008-03-12)
- Sri Chemiti Gopal Krishna Prasad, v. The Municipal Corporation of Hyderabad,. — Telangana High Court (2007-05-30)
- T.Srikanth, v. the Station House Officer, Rajendranagar Police Station, — Telangana High Court (2007-05-30)
- M/s. Oil Natural Gas Corporation Limited, v. Assistant Commissioner(CT) (LTU), — Telangana High Court (2007-05-30)
- Mohammed Ali Zubair S/o Mohammed Abdul Razzaq v. State of Andhra Pradesh repby its Secretary Home, — Telangana High Court (2007-05-30)
- SRI CHEMITI GOPAL KRISHNA PRASAD HYD v. THE MUNICIPAL CORPORATIONOF HYD — Telangana High Court (2007-05-30)
- Baswa Raj, v. The Government of Andhra Pradesh represented by its — Telangana High Court (2007-05-30)
- VSRP Adusumilli, v. Consumer Disputes Redressal Forum-II, Chandra Vihar, — Telangana High Court (2007-05-23)
- Jalakam Pedda munuswamy S/o Late Narasimhulu v. The Districtor General and Inspector General of — Telangana High Court (2007-05-23)
- Erikala Parvathi, v. the Principal Secretary to Home Department, — Telangana High Court (2007-05-23)