LexC.V.NAGARJUNA REDDY,ANIS
50 recorded High Court judgment(s) · 2014–2017
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 50 |
Disposal nature
| DISMISSED | 13 |
| DISMISSED NO COSTS | 10 |
| DISPOSED OF NO COSTS | 8 |
| WITHDRAWN | 7 |
| ALLOWED NO COSTS | 4 |
| DISMISSED FOR DEFAULT | 2 |
| CLOSED NO COSTS | 2 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- G. Giddaiah, v. Sri K. Venkata Ramana Reddy, — Telangana High Court (2017-10-20)
- Kasturi Venkanna , Venkatesh, v. The Lok Adalat — Telangana High Court (2017-07-21)
- Smt. R. Parijatham v. Smt. M. Kameshwari — Telangana High Court (2017-07-21)
- Mr. KamaniVenkateswarlu, v. Mr. P. SreenuBasha, Legal Manager — Telangana High Court (2017-07-21)
- M.R.Suresh Babu v. The State of Telangana rep.by its Principal Secretary to — Telangana High Court (2017-07-21)
- Smt. R. Parijatham, v. Smt. M. Kameshwari, — Telangana High Court (2017-07-21)
- M/s. Orange Avenue, v. Smt. M. Kameshwari, — Telangana High Court (2017-07-21)
- Mir Tayyab Ali, v. Sri B. Narsing Rao, — Telangana High Court (2017-07-14)
- Anthony Mills v. Sri Neville Mills Erics — Telangana High Court (2017-07-14)
- Mir Tayyab Ali v. Sri B. Narsing Rao — Telangana High Court (2017-07-14)