LexC.V.NAGARJUNA REDDY
32,330 recorded High Court judgment(s) · 2001–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 32297 |
| Andhra Pradesh High Court | 33 |
Disposal nature
| DISPOSED OF NO COSTS | 10840 |
| ALLOWED NO COSTS | 5656 |
| DISMISSED NO COSTS | 5474 |
| WITHDRAWN | 2513 |
| DISMISSED AS INFRUCTUOUS | 2356 |
| DISMISSED | 2328 |
| CLOSED NO COSTS | 1149 |
| DISMISSED FOR DEFAULT | 511 |
Recent judgments
- VAJJA YAKAMMA, WARANGAL DIST. AND 3 OTHERS v. G. KISTAGOUD and 2 OTHERS — Telangana High Court (2018-12-04)
- SMT VAJJA YAKAMMA, WARANGAL DIST. AND 3 OTHERS v. G.KISTAGOUD, MAHABUBBAD AND 3 OTHERS — Telangana High Court (2018-12-04)
- VAJJA RAJABABU, WARANGAL DIST. v. G.KISTA GOUD, S.F.S., MAHABUBAD DIST. — Telangana High Court (2018-12-04)
- K VARA LAKSHMI v. SRI BALAJI CONSTRUCTIONS — Telangana High Court (2018-11-29)
- Koilada Jagga Rao v. Koilada Beena — Telangana High Court (2018-11-29)
- Sri Chuchikonda Nooka Raju v. Sri Pitta Nooka Raju — Telangana High Court (2018-11-28)
- Golagani Ramu v. Rapeti Rambai — Telangana High Court (2018-11-28)
- POLAMARASETTI VENKATA APPARAO v. AMBATI RAMAKRISHNA — Telangana High Court (2018-11-28)
- YADAKULA CHELLAM NAIDU v. JAGANI SRINIVASA RAO — Telangana High Court (2018-11-28)
- PASUPULETI ADEMMA v. PENTAKOTA APPA RAO — Telangana High Court (2018-11-28)