LexC.V. KARTHIKEYAN, SENTHILKUMAR RAMAMOORTHY
31 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 31 |
Disposal nature
| DISPOSED OF | 12 |
| DISMISSED | 10 |
| CLOSED | 5 |
| ORDERED | 4 |
Recent judgments
- Baskar v. The State of TamilNadu — Madras High Court (2023-05-18)
- C.KAMARAJ v. THE COMMISSIONER OF POLICE, — Madras High Court (2023-05-18)
- T.MURUGANANDAVEL v. COMMISSIONER OF POLICE — Madras High Court (2023-05-18)
- BAKKIYALAKSHMI v. THE SUPERINTENDENT OF POLICE — Madras High Court (2023-05-18)
- R.KAVITHA v. THE SUPERINTENDENT OF POLICE, — Madras High Court (2023-05-18)
- V.C.Thangamagan v. The Government of TamilNadu — Madras High Court (2023-05-18)
- K.Manivannan v. Nathlla Sulochanamma Charitable Trust — Madras High Court (2023-05-18)
- H.SELLIYAMMAL v. THE SUPERINTENDENT OF POLICE, — Madras High Court (2023-05-17)
- D.Muthu v. The State of Tamil Nadu — Madras High Court (2023-05-17)
- Mohammed Abusali v. The Chief Executive Officer — Madras High Court (2023-05-17)