LexC.V. KARTHIKEYAN, SATHYA NARAYANA PRASAD
285 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 285 |
Disposal nature
| ALLOWED | 112 |
| CLOSED | 47 |
| DISMISSED | 46 |
| DISPOSED OF | 33 |
| WITHDRAWN DISMISSED | 31 |
| PARTLY ALLOWED | 8 |
| ORDERED | 6 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- Bose @ Bosemani v. The Inspector of Police — Madras High Court (2024-10-22)
- THE STATE OF TAMILNADU v. K.GOPI — Madras High Court (2024-10-22)
- J.Ajit Babu v. The Inspector of Police — Madras High Court (2024-10-22)
- Alagupandi v. The Inspector of Police — Madras High Court (2024-10-22)
- M.Thenmozhi v. The Deputy Director — Madras High Court (2024-10-22)
- S.KASTHURI BAI v. TAMIL NADU STATE TRANSPORT — Madras High Court (2024-10-22)
- Palanimurugan @ Palani v. The Inspector of Police — Madras High Court (2024-10-22)
- Shek Abdullah v. The Inspector of Police — Madras High Court (2024-10-22)
- Tiruchendur Santhana Mariamman Kovil Residents and Shop Owners Welfare Association v. Markandan.P — Madras High Court (2024-10-22)
- Tex Aravind v. The Inspector of Police — Madras High Court (2024-10-22)